Calcutta High Court (Appellete Side)
M/S. Ucc-Rla-Sta (Jv) & Ors vs The Eastern Coalfields Ltd. & Ors on 4 January, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
1
04-01-2017
sl. no. 177
tkm/ct. 13
WP 27008 (W) of 2016
M/s. UCC-RLA-STA (JV) & Ors.
Versus
The Eastern Coalfields Ltd. & Ors.
Mr. Subhrajyoti Dey
... for the petitioners.
Mr. Aniruddha Mitra
Mr. Partha Basu
Mr. N.K. Roy
... for the respondents.
Learned advocate for the petitioners seeks leave to withdraw the writ petition and to file afresh on the self same cause of action.
W.P 27008 (W) of 2016 is dismissed as withdrawn with liberty to file afresh.
However, there shall be no order as to costs (Debangsu Basak, J.)