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Calcutta High Court (Appellete Side)

M/S. Ucc-Rla-Sta (Jv) & Ors vs The Eastern Coalfields Ltd. & Ors on 4 January, 2017

Author: Debangsu Basak

Bench: Debangsu Basak

                                                 1


04-01-2017
sl. no. 177
tkm/ct. 13
                                       WP 27008 (W) of 2016
                                  M/s. UCC-RLA-STA (JV) & Ors.
                                              Versus
                                 The Eastern Coalfields Ltd. & Ors.

                     Mr. Subhrajyoti Dey
                                                     ... for the petitioners.
                     Mr. Aniruddha Mitra
                     Mr. Partha Basu
                     Mr. N.K. Roy
                                                     ... for the respondents.

Learned advocate for the petitioners seeks leave to withdraw the writ petition and to file afresh on the self same cause of action.

W.P 27008 (W) of 2016 is dismissed as withdrawn with liberty to file afresh.

However, there shall be no order as to costs (Debangsu Basak, J.)