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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(8a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(8a)[ "main campus" means the principal seat of the University at Mohanpur under police station Haringhata in the district of Nadia, in West Bengal where the academic, administrative, research, extension, education and farm establishments are situated for the purpose of teaching, research and extension education functions] [Clauses (8a) and (12a) inserted by W.B. Act 21 of 1996.];