Section 19(d) in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019
(d)For the purpose of these Regulations, group savings insurance products shall mean:(i)Group Non-Linked Superannuation Product.(ii)Group Non-Linked Gratuity Product.(iii)Group Leave Encashment Product.(iv)Group Post-Retirement Medical Product.(v)Group products with significant savings element.
