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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Bihar - Subsection

Section 57(2)(c) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)staff conferences, seminars, workshops, along with the various components or functionaries of the Juvenile Justice system and the State Government at various levels of the personnel organisation.