Section 3(1)(iii) in The M.P. Cotton Control Act, 1954

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State of Madhya Pradesh - Subsection

Section 3(1)(iii) in The M.P. Cotton Control Act, 1954

(iii)prohibit or restrict in such area the import, possession or use of, or trade in, any standard variety mixed with any other variety whether standard, prohibited or otherwise.

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State of Madhya Pradesh - Subsection

Section 3(1)(iii) in The M.P. Cotton Control Act, 1954