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[Cites 0, Cited by 0] [Section 213(1)] [Section 213] [Entire Act]

State of West Bengal - Subsection

Section 213(1)(b) in The West Bengal Motor Vehicles Rules, 1989

(b)arrange to paste on a notice-board on the premises of the office of the Regional Transport Authority, a copy of every resolution of that Transport Authority delegating its power to him :