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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(13) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(13)One third of total number of seats reserved under sub-section (11) and unreserved seats shall be reserved for women candidates and the reservation shall be horizontal and compartment-wise.Explanation. - "Horizontal and compartment-wise reservation" means reservation in each category namely; Scheduled Castes, Scheduled Tribes, Other Backward Classes and General.