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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(4) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(4)Every licence issued to a manufacturer, repairer or dealer shall be valid for a period of the calendar year, and may be renewed from year to year by the Controller or such other officer as may be authorised by him in this behalf.