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[Cites 0, Cited by 0] [Section 136(1)] [Section 136] [Entire Act]

State of Gujarat - Subsection

Section 136(1)(b) in The Gujarat Panchayats Act, 1993

(b)the Taluka Development Officer who shall be an officer belonging to the State Service and posted under the panchayat, shall be the ex-officio Secretary of the panchayat,