Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(1)(a) in Andhra Pradesh Entertainments Tax Act, 1939 (a)three per cent of the proceeds of the tax to be credited to the State Government;