Section 36 in Andhra Pradesh Motor Transport Workers Rules, 1963
36. Muster Roll.
- Every employer shall maintain a muster roll of workers employed in the undertaking in Form No. X:Provided that if the Chief .Inspector is of opinion that any muster-roll or register maintained as part of the routine of an undertaking gives the particulars required under this rule, he may by order in writing direct that such muster-roll or register be maintained in place of and treated as the muster roll required to be maintained under this rule.
