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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Bombay Presidency - Subsection

Section 17(2)(b) in Bombay Ferries and Inland Vessels Act, 1868

(b)determining the number of passengers, carts, carriages or animals or the quantity of goods or other things that may be carried in such vessels;