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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3) in The Bar Council of Rajasthan Election Rules, 1968

(3)When it is necessary to use a second ballot box the first box shall be closed, sealed and secured as provided in sub-rule (2) before the second ballot box is put into use. The Polling Officers shall, at the close of the poll, prepare an account of ballot papers in Form 'D' and enclose it in a separate cover with the words "Voting Paper Account" superscribed thereon.