Delhi High Court - Orders
Jai Mangal Rai vs Union Of India And Ors on 26 April, 2024
Bench: Rajiv Shakdher, Vibhu Bakhru
$~FB-1 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 84/2019
JAI MANGAL RAI ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 104/2019
INSPECTOR (GD) LAXMAN ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
Mr.Ripu Daman Bhardwaj, CGSC
with Mr.Abhinav Bharadwaj,
Advocate for UOI.
+ W.P.(C) 108/2019
INSPECTOR (GD) SANJAY KUMAR PANDEY ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/04/2024 at 21:53:09
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
Mr.Ripu Daman Bhardwaj, CGSC
with Mr.Abhinav Bharadwaj,
Advocate for UOI.
+ W.P.(C) 174/2019
INSPECTOR (GD) MANOJ KUMAR SINGH ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
Mr.Ripu Daman Bhardwaj, CGSC
with Mr.Abhinav Bharadwaj,
Advocate for UOI.
+ W.P.(C) 3425/2019
INSP (GD) JYOTIRMOY PAUL ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/04/2024 at 21:53:09
+ W.P.(C) 3448/2019
INSPECTOR (GD) RAM CHANDRA CHAUDHARY.... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
Mr Subhash Tanwar (CGSC) with
Mr.Ashish Choudhary, Advocate.
+ W.P.(C) 3464/2019
INSP (GD) AMBIKESH CHOUDHARY ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
Mr.Anurag Ahluwalia, CGSC for R-1
to 3.
+ W.P.(C) 368/2019
INSPECTOR (GD) MUKESH KUMAR SINHA ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondent
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/04/2024 at 21:53:09
+ W.P.(C) 372/2019
INSPECTOR (GD) NARSU NAIDU BHAIRI ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 381/2019
INSPECTOR (GD) SANJAY KUMAR ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 382/2019
INSPECTOR (GD) SANDEEP SIYAG ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/04/2024 at 21:53:09
+ W.P.(C) 383/2019
INSPECTOR (GD) RANJEET KUMAR ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 386/2019
INSPECTOR (GD) ASHISH KHARI ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS ...... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 387/2019
INSPECTOR (GD) RAJENDRA SINGH ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 388/2019
INSPECTOR (GD) RAM PRAVESH SINGH ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/04/2024 at 21:53:09
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 389/2019
INSPECTOR (GD) DHARAM PAL ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents.
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 390/2019
INSPECTOR (GD) ASHUTOSH OJHA ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 85/2019
INSPECTOR (GD) ARUN KUMAR SINGH ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/04/2024 at 21:53:09
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 87/2019
INSPECTOR (GD) PRABHAT KR. SHAHI ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
+ W.P.(C) 3427/2019
INSPECTOR (GD)MAHENDRA MANDIWAL ..... Petitioner
Through: Mr.Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi Jain
and Mr.Varun Rajawat, Advocates for
UOI.
Mr Subhash Tanwar (CGSC),
Mr.Ashish Choudhary, Advocate.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE VIBHU BAKHRU
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/04/2024 at 21:53:09
ORDER
% 26.04.2024
1. The Hon'ble Full Bench has not assembled today.
2. List on 9th August, 2024.
BY ORDER (COURT MASTER) APRIL 26, 2024 TS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2024 at 21:53:09