Section 8 in Manufacture and Other Operations in Warehouse (no. 2) Regulations, 2019
8. Facilities, equipment and personnel.
- A person who has been granted permission under regulation 5 shall provide at the warehouse, -(i)signage that prominently indicates that the site or building is a customs bonded warehouse;(ii)a computerized system for accounting of receipt, storage, operations and removal of goods; and(iii)such facilities, equipment and personnel as are sufficient to control access to the warehouse, provide secure storage of the goods in it and ensure compliance to these regulations by officers of customs.
