Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 33] [Entire Act] State of West Bengal - Subsection Section 33(3) in Presidency University Act, 2010 (3)No person shall be entitled to stand as a candidate for election to any authority or body of the University from more than one constituency.
