Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 336(1)] [Section 336] [Entire Act] State of Assam - Subsection Section 336(1)(d) in Assam Municipal Act, 1956 (d)extend to any notified area the provisions of any section of this Act subject to such restriction and modification, if any, as the Chief Commissioner may think fit.