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State of Mizoram - Section

Section 38 in Mizoram Police Act, 2011

38. Powers and responsibilities of the Director General of Police.

- As head of the state Police Force, it shall be the responsibility of the Director General of Police to;
(a)operationalise the policies, the Strategic Plan and the Annual Plan prepared by the State Government.
(b)administer, control and supervise the Police Service to ensure its efficiency, effectiveness, responsiveness and accountability.