Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68A] [Entire Act] State of Tamilnadu - Subsection Section 68A(a) in Tamil Nadu Forest Act, 1882 (a)such person has been given a notice in such manner as may be prescribed; and
