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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(z) in Kerala State Higher Education Council Act, 2007

(z)[ conduct longitudinal studies to understand the impact of student learning; [Inserted by Kerala Act No. 19 of 2018, dated 3.7.2018.]
(za)promote and integrate scientifically proven indigenous knowledge system in the State higher eduction system;
(zb)evolve programmes to improve access to higher eduction for differently abled students;
(zc)collaborate with the Government in the implementation of RUSA and other similar centrally sponsored schemes and other central sector schemes within the State;
(zd)evolve common academic guidelines for Universities in the State for mutual recognition, approval or equalization of academic programmes or areas of studies and nomenclature thereof;
(ze)evolve common academic guidelines for Universities in the State for recognition, approval or equalization of academic programmes or areas of studies and nomenclature thereof of various programmes conducted or co-ordinated by Universities or Higher education institutions outside the State and outside the country;
(zf)facilities the dissemination of knowledge of higher education to target audience through electronic and print media.]