Supreme Court - Daily Orders
Association Of Technical Textiles ... vs Almitra H. Patel on 5 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL No. OF 2018
(D.NO.42583 OF 2017)
ASSOCIATION OF TECHNICAL TEXTILES .. APPELLANT(S)
MANUFACTURES AND PROCESSORS
Versus
ALMITRA H. PATEL & ORS. .. RESPONDENT(S)
O R D E R
Delay condoned.
Permission to file appeal granted. Learned counsel for the appellant seeks leave to withdraw the appeal with liberty to approach the National Green Tribunal with regard to Direction No.18.
Leave and liberty granted.
The appeal is dismissed as withdrawn.
....................J. [A.K. SIKRI] ....................J. [ASHOK BHUSHAN] NEW DELHI, MARCH 05, 2018.
Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.03.07 13:58:12 IST Reason: ITEM NO.25 COURT NO.6 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 42583/2017 (Arising out of impugned final judgment and order dated 22-12-2016 in OA No. 199/2014 passed by the National Green Tribunal) ASSOCIATION OF TECHNICAL TEXTILES MANUFACTURES AND PROCESSORS Petitioner(s) VERSUS ALMITRA H. PATEL & ORS. Respondent(s) (IA No.20827/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.20826/2018-EX-PARTE STAY and IA No.20810/2018-PERMISSION TO FILE APPEAL and IA No.20821/2018-CONDONATION OF DELAY IN FILING APPEAL and IA No.20822/2018-CONDONATION OF DELAY IN REFILING and IA No.20830/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS) Date : 05-03-2018 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN For Petitioner(s) Mr. Kundan Kumar Mishra, AOR Mr. Akshay C. Shrivastava, Adv. Mr. Ajay Kumar, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeal is dismissed as withdrawn.
(USHA RANI BHARDWAJ) (MALA KUMARI SHARMA)
AR CUM PS BRANCH OFFICER
Signed order is placed on the file.