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Supreme Court - Daily Orders

Association Of Technical Textiles ... vs Almitra H. Patel on 5 March, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                         IN THE      SUPREME COURT OF INDIA

                                         CIVIL APPELLATE     JURISDICTION

                                      CIVIL APPEAL No.       OF 2018
                                             (D.NO.42583 OF 2017)


                         ASSOCIATION OF TECHNICAL TEXTILES            ..      APPELLANT(S)
                         MANUFACTURES AND PROCESSORS

                                                       Versus

                         ALMITRA H. PATEL & ORS.                      ..      RESPONDENT(S)

                                                     O R D E R

Delay condoned.

Permission to file appeal granted. Learned counsel for the appellant seeks leave to withdraw the appeal with liberty to approach the National Green Tribunal with regard to Direction No.18.

Leave and liberty granted.

The appeal is dismissed as withdrawn.

....................J. [A.K. SIKRI] ....................J. [ASHOK BHUSHAN] NEW DELHI, MARCH 05, 2018.





Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.07
13:58:12 IST
Reason:
ITEM NO.25                  COURT NO.6                 SECTION XVII

               S U P R E M E C O U R T O F         I N D I A
                       RECORD OF PROCEEDINGS

CIVIL APPEAL Diary No(s). 42583/2017 (Arising out of impugned final judgment and order dated 22-12-2016 in OA No. 199/2014 passed by the National Green Tribunal) ASSOCIATION OF TECHNICAL TEXTILES MANUFACTURES AND PROCESSORS Petitioner(s) VERSUS ALMITRA H. PATEL & ORS. Respondent(s) (IA No.20827/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.20826/2018-EX-PARTE STAY and IA No.20810/2018-PERMISSION TO FILE APPEAL and IA No.20821/2018-CONDONATION OF DELAY IN FILING APPEAL and IA No.20822/2018-CONDONATION OF DELAY IN REFILING and IA No.20830/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS) Date : 05-03-2018 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN For Petitioner(s) Mr. Kundan Kumar Mishra, AOR Mr. Akshay C. Shrivastava, Adv. Mr. Ajay Kumar, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeal is dismissed as withdrawn.



(USHA RANI BHARDWAJ)                        (MALA KUMARI SHARMA)
     AR CUM PS                                BRANCH OFFICER

Signed order is placed on the file.