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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Tripura - Subsection

Section 165(2)(lvix) in The Tripura Co-operative Societies Act, 1974

(lvix)prescribe the manner, in which any property shall be delivered to, and the terms and conditions subject to which such property shall be held by, a society under Section 103;