Section 20 in The Forward Contracts (Regulation) Act, 1952
20. Subs. by Act 62 of 1960, sec. 16, for “entered into before the date of the notification” (w.e.f. 28-12-1960). tc" 2. Subs. by Act 62 of 1960, sec. 16, for “entered into before the date of the notification” (w.e.f. 28-12-1960)."
