Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Mizoram - Subsection Section 7(b) in Mizoram Drug (Controlled Substances) Act, 2016 (b)transport either inter-State or intraState any controlled substance, without a valid license under the Drugs and Cosmetics Act, 1940 and any other law for the time being in force.
