Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(z) in The Major Port Trusts Act, 1963 (z)[ "vessel" includes anything made for the conveyance, mainly by water, of human beings or of goods and a caisson;] [ Substituted by Act 29 of 1974, Section 3, for Clause (z) (w.e.f. 1.2.1975).]
