Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 23 in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992 23. Criteria for crossing efficiency bar. - No person shall be allowed to cross efficiency bar unless-(i)his work and conduct is found to be satisfactory; and(ii)his integrity is certified.
