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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(3)(d) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(d)construction, up-gradation and maintenance of inspection paths, forest roads in forest area, watch towers, check posts and timber depots ;