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State of Assam - Section

Section 29 in The Assam Technical Education Service Rules, 1981

29. Absorption.

- The existing members of the service shall be deemed to have been appointed substantively in their respective post in the Assam Technical Education Service from the date of publication of the rules :Provided that any member having a lien in any other service under the Government shall not be so absorbed unless he exercises an option to be so absorbed and option once exercised shall be final.