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Securities Appellate Tribunal

B. N. Rathi Comtrade Pvt. Ltd. vs Sebi on 8 August, 2023

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI
                                                            Date : 08.08.2023

                                   Misc. Application No. 673 of 2023
                                   And
                                   Appeal No. 282 of 2023

B. N. Rathi Comtrade Pvt. Ltd.                                ..... Appellant

                             Versus

Securities and Exchange Board of India                         ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, CA i/b. Prakash Shah and Associates
for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                   Misc. Application No. 675 of 2023
                                   And
                                   Appeal No. 352 of 2023

Comtrade Commodities Services Ltd.
(formerly known as Edelweiss Comtrade Limited)                ..... Appellant

                             Versus

Securities and Exchange Board of India                         ... Respondent


i/b. Bharucha & Partners for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                   Misc. Application No. 771 of 2023
                                   And
                                   Appeal No. 353 of 2023

Abans Commodities (I) Private Limited                         ..... Appellant

                             Versus

Securities and Exchange Board of India                         ... Respondent
                                             2


Mr. Samyak Pati, Advocate i/b. RHP Partners for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                   Appeal No. 364 of 2023

Quadeye Trading                                                  ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent


Mr. Sumit Agrawal, Advocate with Mr. Pratham Darad, Mr. Tarun Toprani, Ms. Krishi Jain,
Advocates i/b. Regstreet Law Advisors for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                     With
                                     Appeal No. 367 of 2023

Balaji Commodity Futures Pvt. Ltd.                               ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, Chartered Accountant i/b Prakash Shah
& Associates for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                     With
                                     Appeal No. 396 of 2023

Share India Commodity Brokers Pvt. Ltd.                          ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, Chartered Accountant i/b Prakash Shah
& Associates for the Appellant.
                                             3



Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                  Misc. Application No. 674 of 2023
                                  And
                                  Appeal No. 403 of 2023

CIL Commodities Pvt. Ltd.                                        ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, Chartered Accountant i/b Prakash Shah
& Associates for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                  Appeal No. 404 of 2023

Sushil Global Commodities Pvt. Ltd.                              ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent


Ms. Rinku Valanju, Advocate i/b R. V. Legal for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                     With
                                     Appeal No. 408 of 2023

Eureka Commodity Brokerage Pvt. Ltd.                             ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent


Ms. Mitravinda Chunduru, Advocate with Ms. Shonan Bangera, Advocate i/b. RHP Partners
for the Appellant.
                                              4



Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                  Appeal No. 414 of 2023

Greshma Commodities Pvt. Ltd.                                  ... Appellant

                         Versus

Securities & Exchange Board of India                           ... Respondent


Ms. Aparna Wagle, Advocate with Ms. Siddhi Somani, Ms. Sonakshi Sahay, Advocates i/b
Alliance Law for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                  Appeal No. 421 of 2023

Way2Wealth Commodities Pvt. Ltd.                                    ..... Appellant

                              Versus

Securities & Exchange Board of India                                 ... Respondent

Ms. Shruti Rajan, Advocate with Mr. Anubhav Ghosh, Mr. Vivek S. Shah, Mr. Harishankar
Raghunath, Advocates i/b Trilegal for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                   With
                                   Misc. Application No. 574 of 2023
                                   And
                                   Appeal No. 424 of 2023

Marwadi Commodity Broker Pvt. Ltd.                               ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent


Mr. Suresh Gupta, Advocate with Mr. Prithviraj Bhagat, Advocate for the Appellant.
                                              5


Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                  Misc. Application No. 621 of 2023
                                  And
                                  Misc. Application No. 777 of 2023
                                  And
                                  Appeal No. 426 of 2023

Purvag Commodities & Derivatives Pvt. Ltd.                    ..... Appellant

                            Versus

Securities and Exchange Board of India                         ... Respondent


Mr. Chirag Shah, Advocate with Mr. Robin Shah, Advocate i/b Bodhi Legal for the
Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.



                                  With
                                  Appeal No. 439 of 2023

Saaketa Commodities Pvt. Ltd.                                 ..... Appellant

                            Versus

Securities and Exchange Board of India                         ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, CA i/b. Prakash Shah and Associates
for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                  Misc. Application No. 775 of 2023
                                  And
                                  Appeal No. 445 of 2023

Prithvi Broking Pvt. Ltd.                                     ..... Appellant

                            Versus

Securities and Exchange Board of India                         ... Respondent
                                              6




Mr. Robin Shah, Advocate with Mr. Udaysingh Kashid, Advocate i/b Bodhi Legal for the
Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.



                                   With
                                   Misc. Application No. 667 of 2023
                                   And
                                   Appeal No. 468 of 2023

Hardik Multi-Com Broking Pvt. Ltd.                               ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent


Mr. Jitendra Sharda, Advocate for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.



                                   With
                                   Appeal No. 479 of 2023

JM Financial Commtrade Ltd.                                      ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent


Mr. Suresh Gupta, Advocate with Mr. Prithviraj Bhagat, Advocate for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                   With
                                   Appeal No. 480 of 2023

SSJ Commodities Pvt. Ltd.                                        ..... Appellant

                            Versus

Securities and Exchange Board of India                            ... Respondent
                                             7




Mr. Prakash Shah, Advocate with Mr. Kushal Shah, CA i/b. Prakash Shah and Associates
for the Appellant.

Mr. Abhishek Khare, Advocate with Ms. Anusya Raghavan, Advocate i/b Khare Legal
Chambers for the Respondent.



                                   With
                                   Appeal No. 502 of 2023

Joindre Commodities Ltd.                                        ..... Appellant

                             Versus

Securities and Exchange Board of India                           ... Respondent


Mr. A. P. Shukla, President & CEO for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arshaan Lentin, Ms. Shilpa
Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co. for the Respondent.



                                   With
                                   Misc. Application No. 662 of 2023
                                   And
                                   Misc. Application No. 663 of 2023
                                   And
                                   Appeal No. 503 of 2023

Fair Intermediate Products Pvt. Ltd.                            ..... Appellant

                             Versus

Securities and Exchange Board of India                           ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, CA i/b. Prakash Shah and Associates
for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                   With
                                   Misc. Application No. 760 of 2023
                                   And
                                   Appeal No. 504 of 2023

Sunidhi Commodities Pvt. Ltd.                                   ..... Appellant
                                             8


                            Versus

Securities and Exchange Board of India                         ... Respondent


Mr. Anil Shah, Advocate with Ms. Mamta Chaoji, Advocate i/b Juris Matrix Partners LLP
for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                   With
                                   Misc. Application No. 692 of 2023
                                   And
                                   Appeal No. 505 of 2023

Nine Star Commodities Pvt. Ltd.                               ..... Appellant

                            Versus

Securities and Exchange Board of India                         ... Respondent


Advocate i/b Mindspright Legal for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                   With
                                   Misc. Application No. 699 of 2023
                                   And
                                   Appeal No. 506 of 2023

Blue Crest Commodities Pvt. Ltd.                              ..... Appellant

                            Versus

Securities and Exchange Board of India                         ... Respondent


Advocate i/b Mindspright Legal for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.



                                     With
                                     Misc. Application No. 707 of 2023
                                     And
                                             9


                                  Misc. Application No. 708 of 2023
                                  And
                                  Appeal No. 507 of 2023

Pragya Commodity Brokers Pvt. Ltd.                             ..... Appellant

                            Versus

Securities and Exchange Board of India                          ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, CA i/b. Prakash Shah and Associates
for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                     With
                                     Appeal No. 508 of 2023

Time Leverage Instruments Pvt. Ltd.                            ..... Appellant

                            Versus

Securities and Exchange Board of India                          ... Respondent


Mr. Joby Mathew, Advocate i/b Joby Mathew & Associates for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                     With
                                     Appeal No. 534 of 2023

SRD Commodities Pvt. Ltd.                                      ..... Appellant

                            Versus

Securities and Exchange Board of India                          ... Respondent


Ms. Anjali Agrawal, Advocate with Mr. Rajendra Kumar Agrawal, FCA for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.



                                     With
                                     Appeal No. 535 of 2023
                                           10



DAGA Commodities Pvt. Ltd.                                    ..... Appellant

                           Versus

Securities and Exchange Board of India                         ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, CA i/b. Prakash Shah and Associates
for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                    With
                                    Appeal No. 536 of 2023

Bharat Bhushan Finance & Commodity Brokers Ltd.               ..... Appellant

                           Versus

Securities and Exchange Board of India                         ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, CA i/b. Prakash Shah and Associates
for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.


                                  With
                                  Misc. Application No. 819 of 2023
                                  And
                                  Misc. Application No. 820 of 2023
                                  And
                                  Appeal No. 598 of 2023

Emkay Commotrade Ltd.                                         ..... Appellant

                           Versus

Securities and Exchange Board of India                         ... Respondent


Mr. Prakash Shah, Advocate with Mr. Kushal Shah, CA i/b. Prakash Shah and Associates
for the Appellant.

Mr. Rafique Dada, Senior Advocate with Mr. Mihir Mody, Mr. Arnav Misra, Mr. Arshaan
Lentin, Ms. Shilpa Joshi, Mr. Harshvardhan Melanta, Advocates i/b. M/s. K. Ashar & Co.
for the Respondent.
                                             11




ORDER :

-

1. The respondent is filing reply in four appeals today which is taken on record. Reply in the remaining appeals may be filed within two weeks from today. Rejoinder to be filed within two weeks thereafter. All these matters would be listed for admission and for final disposal on September 27, 2023. Interim order, if any, is extended till the next date of listing.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup PRAMILA Digitally signed by Technical Member PRAMILA TANAJI 08.08.2023 TANAJI MISAL Date: 2023.08.08 PTM MISAL 17:23:27 +05'30'