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[Cites 0, Cited by 0] [Section 11(8)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(8)(i) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(i)applications not received in the prescribed from and not accompanied by the documents mentioned in the rule 3;