Delhi High Court - Orders
Saregama India Limited vs Ultra Media And Entertainment Private ... on 27 October, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 320/2024 & I.As. 8799/2024, 32328/2024, 21559/2025
SAREGAMA INDIA LIMITED .....Plaintiff
Through: Ms. Amrit Sharma, Advocate
versus
ULTRA MEDIA AND ENTERTAINMENT PRIVATE LIMITED
.....Defendant
Through: Mr. Jaskaran Singh Narula and Mr.
Abhay Pandey, Advocates (Through
VC)
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 27.10.2025 I.A. 32328/2024 (for filing certain documents in a pen drive/compact disk)
1. This is an application under Section 151 of the CPC, filed by the defendant for filing certain documents in a compact disk (CD)/pen-drive.
2. The defendant is directed to file the CD/pen-drive in accordance with the Rule 24 of the Delhi High Court (Original Side) Rules, 2018.
3. Registry may receive electronic record on CD so long as it is encrypted with a hash value or in any other non-editable format. The video recording contained in CD be placed in the electronic record of the present suit in a format which is non-editable, so that the same can be viewed by the court during hearing.
4. With the aforesaid directions, this application stands disposed of.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/10/2025 at 22:02:46 CS(COMM) 320/2024
5. There is a request for adjournment on behalf of the plaintiff, which is not opposed.
6. The pleadings in the matter are complete.
7. The plaintiff is directed to file Joint Document Schedule within four (4) weeks.
8. List the matter before the Ld. Joint Registrar (J) for recording of admission/denial of documents and marking of exhibits on 10.12.2025.
9. List the matter before the Court for case management hearing and disposal of pending applications on 02.04.2026.
MANMEET PRITAM SINGH ARORA, J OCTOBER 27, 2025/rhc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/10/2025 at 22:02:46