Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 17 in Delhi Stamp (Prevention of Undervaluation of Instruments) Rules, 2007 17. Order on appeal to be communicated to the officer concerned. - A copy of the order on appeal shall be sent to the Collector whose order forms the subject matter of appeal.
