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[Cites 0, Cited by 0] [Section 13(5A)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5A)(i) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(i)The Allotting Authority shall prepare a list of persons whose applications have been received within time and who fulfil the eligibility condition for allotment of land under these rules;