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State of Chattisgarh - Section
Section 14 in Advertisement (Registration and Regulation) Bye-laws, 2012
14. That for the purpose of all notice and other correspondence, my/our contact details are as below;
| Name | : |
| Designation | : |
| Address | : |
| Telephone Number (mob/LL) | : |
| Fax No. (If any) | : |
| : |