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State of Chattisgarh - Section

Section 14 in Advertisement (Registration and Regulation) Bye-laws, 2012

14. That for the purpose of all notice and other correspondence, my/our contact details are as below;

Name :
Designation :
Address :
Telephone Number (mob/LL) :
Fax No. (If any) :
E-mail :
Signed by me/us in my/our own hand and delivered to the Corporation on............... day of..........20 at in the presence of the witnesses named below.Authorised SignatoryFull Name and DesignationWitness: