Andhra Pradesh High Court - Amravati
String Art Private Limited vs Alphabet Inc on 19 June, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: W.P.No.9577 of 2024
PROCEEDING SHEET
Sl.No. Office
ORDER
DATE Note
3. 19.06.2024 BKM, J No representation for the petitioner.
List on 10.07.2024.
_________ BKM, J PGT