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Andhra Pradesh High Court - Amravati

String Art Private Limited vs Alphabet Inc on 19 June, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE: W.P.No.9577 of 2024

                             PROCEEDING SHEET

Sl.No.                                                                  Office
                                        ORDER

DATE Note

3. 19.06.2024 BKM, J No representation for the petitioner.

List on 10.07.2024.

_________ BKM, J PGT