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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(10)(x) in The West Bengal Factories Rules, 1958

(x)Where stairways discharge through corridors and passageways, the height of the corridors and passageways shall not be less than 2.4 metres.