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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(c) in Gujarat Industrial Development Act, 1962

(c)develop land on its own account or for the State Government for the purpose of facilitating the location of industries [and commercial centres] [These words were inserted, by Gujarat 11 of 1986, Section 14 (1) (w.e.f. 01-07-1986).] thereon;