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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Jharkhand - Subsection

Section 43(1) in Bihar Factories Rules, 1950

(1)Service (bucket or pan type) latrines. - All latrines provided in factories after these amendments come into force, shall be of the sanitary ( water closed or flushing) type conforming to the specifications prescribed in this rule:Provided that in a factory employing less than 250 workers and is not situated in a Municipal area, the Chief Inspector may, in writing, permit the service (bucket or pan) type of latrines, with such conditions as he may specify.