Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 95 in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999

95. The Commission shall approve the code concerning planning development, connection/use of Inter-State Transmission System and integrated operation and grant of transmission license which shall be notified as Indian Electricity Grid Code (IEGC).