Section 3(3)(h) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

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State of Tamilnadu - Subsection

Section 3(3)(h) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

(h)three representatives of the factories in the State to be nominated by the Government, out of which,-

(i)one member shall be from Tamil Nadu Co-operative Sugar Federation; and

(ii)two members from private sugar factories in the State;