Bombay High Court
Raymond Kamgar Sanghatana Through ... vs Additional Commissioner Of Labour, ... on 6 September, 2018
Author: Rohit B. Deo
Bench: R. B. Deo
1 wp6973.17
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, AT NAGPUR.
WRIT PETITION NO.6973 OF 2017
(Raymond Kamgar Sanghatana, Yavatmal and others ..vs.. Addl. Commissioner of Labour, Nagpur and
others)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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CORAM : ROHIT B. DEO, J.
DATED : 06-09-2018 The learned Counsel Shri D.C.R. Mishra states that the petitioners have engaged learned Counsel Shri S.D. Thakur and he may be discharged.
2. The statement is accepted.
3. Shri D.C.R. Mishra, learned Counsel is discharged.
4. Shri S.D. Thakur, learned Counsel who appears for the petitioners states that the petition is rendered infructuous.
5. The statement is accepted.
6. The petition is disposed of as infructuous.
JUDGE adgokar ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 02:22:43 :::