Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Chattisgarh - Subsection Section 38(xvii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987 (xvii)the fees that may be charged by the University for any purpose;
