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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Punjab - Subsection

Section 60(8) in The Punjab Motor Vehicles Rules, 1989

(8)In case the non-official members of the State Transport Authority or a Regional Transport Authority differ on any matter en bloc from the official members, the matter shall be referred for decision to the Government in the case of State Transport Authority and to the State Transport Authority in the case of a Regional Transport Authority.