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Orissa High Court

Banakabihari Bai vs ) Appeal Committee For ..... Opposite ... on 24 June, 2024

Bench: D.Dash, V. Narasingh

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     WP(C) No.43208 of 2023
                    Banakabihari Bai               .....             Petitioner
                                                           Represented By Adv.
                                                           - Dayanidhi Mishra

                                                    -versus-
                    1) Appeal Committee For                .....     Opposite Parties
                    Subordinate Courts, Orissa
                    High Court, Cuttack
                    2) District And Sessions Judge,              Represented By Adv.
                    Keonjhar                                     Mr. G.N. Rout, ASC
                    3) Chief Judicial Magistrate-
                    cum-enquiry Officer, Keonjhar
                    4) Registrar, Civil Courts,
                    Keonjhar
                                                  CORAM:
                                 THE HON'BLE MR. JUSTICE D.DASH
                                                     AND
                             THE HON'BLE MR. JUSTICE V. NARASINGH
                                                   ORDER

24.06.2024 Order No.

01. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. In course of hearing, learned counsel for the Petitioner prays for withdrawal of this writ petition.

3. In view of the above, this writ petition stands disposed of as withdrawn.

(D. Dash) Judge Signature Not Verified Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: OHC (V. Narasingh) Date: 26-Jun-2024 17:15:34 Judge Page 1 of 1.