Orissa High Court
Banakabihari Bai vs ) Appeal Committee For ..... Opposite ... on 24 June, 2024
Bench: D.Dash, V. Narasingh
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.43208 of 2023
Banakabihari Bai ..... Petitioner
Represented By Adv.
- Dayanidhi Mishra
-versus-
1) Appeal Committee For ..... Opposite Parties
Subordinate Courts, Orissa
High Court, Cuttack
2) District And Sessions Judge, Represented By Adv.
Keonjhar Mr. G.N. Rout, ASC
3) Chief Judicial Magistrate-
cum-enquiry Officer, Keonjhar
4) Registrar, Civil Courts,
Keonjhar
CORAM:
THE HON'BLE MR. JUSTICE D.DASH
AND
THE HON'BLE MR. JUSTICE V. NARASINGH
ORDER
24.06.2024 Order No.
01. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).
2. In course of hearing, learned counsel for the Petitioner prays for withdrawal of this writ petition.
3. In view of the above, this writ petition stands disposed of as withdrawn.
(D. Dash) Judge Signature Not Verified Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: OHC (V. Narasingh) Date: 26-Jun-2024 17:15:34 Judge Page 1 of 1.