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State of Rajasthan - Section

Section 18 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

18. Functions of the Extension Education Council.

- Extension Education Council shall consider and make recommendations in respect of,-
(i)the Extension Education Programmes and projects of the University;
(ii)co-ordination of Extension Education activities for improvement of Agriculture, Animal Husbandry and allied branches and for the development of Rural Communities;
(iii)development of farmers' Education and Training and Advisory Services, identification and resolution of field problems and transmission of information;
(iv)methodology of Extension Education;
(v)integration of Extension Education with teaching and research in the University and participation of teachers and research workers in Extension Education Programmes;
(vi)any other matter referred to it by the Vice-Chancellor, Board or any other authority of the University.