Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 12 in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

12. Limitation of certain expenditure.

- The expenditure on the officers and servants appointed under this Chapter and other administrative expenditure shrill not exceed the prescribed percentage of the annual income of the Fund.