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Himachal Pradesh High Court

Unknown vs Nikku Ram V. Hptdc & Ors on 18 November, 2025

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Nikku Ram v. HPTDC & Ors. Ex. Petition No.2292 of 2025 .

18.11.2025 Present: Mr. Praveen Chauhan, Advocate, for the petitioner.

Mr. Shivank Singh Panta, Advocate, for the respondents.

of Issue notice. Mr. Shivank Singh Panta, Advocate, accepts notice on behalf of the respondents.

rt Reply, if any, within a period of four weeks. List thereafter.

(Ajay Mohan Goel) Judge November 18, 2025 (Vinod) ::: Downloaded on - 05/12/2025 22:29:03 :::CIS