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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(2)In the event of a probationary Pilot after completion of his training period fails the examination, he will be given an extension of Training period and be permitted to appear in the examination a second time. In case his performance is not found satisfactory in the second examination also, his services as probationary Pilot will be terminated.