Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

M/S Htl Associates Pvt Ltd vs . Vinod Sood & on 23 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

M/s HTL Associates Pvt Ltd vs. Vinod Sood & others .

CS No. 12 of 2021 23.9.2022 Present: Mr. C. N. Singh, Advocate, for the for the plaintiff.

Mr. Vikram Thakur, Advocate, for defendants No. 1 and 2.

Mr. B.M. Chauhan, Sr. Advocate with Mr. Man Mohan Katoch, Advocate, for r defendant No.3.

OMP No. 45 of 2021 After arguing for a considerable time, learned counsel for the applicant has sought time to have instructions.

List on 14.10.2022.

(Satyen Vaidya) Judge 23rd September, 2022 (kck) ::: Downloaded on - 23/09/2022 20:03:22 :::CIS