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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(1)(n) in The Rajasthan Urban Improvement Act, 1959

(n)generally for the guidance of Trusts and public officers in all matters connected with the carrying out of the provisions of this Act [;] [Substituted by Rajasthan Act 20 of 1974, dated 20-9-1974.]